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CONTC/3908/2020
2021 Latest Caselaw 756 Ori

Citation : 2021 Latest Caselaw 756 Ori
Judgement Date : 21 January, 2021

Orissa High Court
CONTC/3908/2020 on 21 January, 2021

CONTC No. 3908 of 2020

06. 21.01.2021 This matter is taken up by video conferencing mode.

Heard Mr. Ajit Kumar Sahoo, learned counsel for the Petitioners and Smt. Suman Pattanayak, learned Additional Government Advocate for the State- Opposite Parties.

In view of the order passed in CONTC No.3907 of 2020, the present CONTC is disposed of accordingly.

As the restrictions due to the COVID-19 situation are continuing, learned counsel for the parties may utilize a soft copy of this order/judgment available in the High Court's website or print out thereof at par with certified copy in the manner prescribed, vide Court's Notice No.4587 dated 25th March, 2020.

( Dr. S. Muralidhar ) Chief Justice

(C.R. Dash) Judge

S. Mohanty/L.Murmu

 
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