Bisesh Kumar Sahoo vs Vrs
2021 Latest Caselaw 755 Ori

                                   CRLA No. 2 of 2021




                   Bisesh Kumar Sahoo             .......            Appellant
                                                  -Vrs.-
                   State of Orissa                .......            Respondent




02.   21.01.2021           This    matter   is   taken     up   through   Video
                   Conferencing.
                           Mr. Sanjay Kumar Das, learned Standing Counsel
                   for the Vigilance Department submits that he has not
                   received the copy of the appeal memo as well as the
                   interim applications.
                           Let the learned counsel for the appellant serve
                   the copy of the appeal memo, impugned judgment and
                   copies of the interim applications on Mr. Das by
                   tomorrow (22.01.2021).
                           List this matter on 28.01.2021.


      Sisir                                              .............................
                                                          S.K. Sahoo, J.