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3 21.01.2021 The Matter Is Taken Up ... vs Mishra
2021 Latest Caselaw 725 Ori

Citation : 2021 Latest Caselaw 725 Ori
Judgement Date : 21 January, 2021

Orissa High Court
3 21.01.2021 The Matter Is Taken Up ... vs Mishra on 21 January, 2021
                                W.P.(C) No.2953 OF 2013




3   21.01.2021         The matter is taken up through video conferencing
                 mode.
                       Heard Mr. Millan Kumar on behalf of Mr. S.
                 Mohanty, learned counsel for the petitioner, Mr. A.K.
                 Mishra, learned Additional Government Advocate for
                 opposite parties no.1 and 2 and Mr. R.K. Mohanty,
                 learned Senior Counsel appearing for opposite party no.4.
                       Though Mr. B.P. Tripathy, learned counsel has
                 appeared on behalf of opposite party no.3, neither has he
                 filed counter affidavit nor remained present in the Court.
                       Judgment is reserved.


                                                    ...........................

Alok (DR. B.R. SARANGI) JUDGE

 
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