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WP(C)/10206/2006
2021 Latest Caselaw 636 Ori

Citation : 2021 Latest Caselaw 636 Ori
Judgement Date : 19 January, 2021

Orissa High Court
WP(C)/10206/2006 on 19 January, 2021
                                  W.P.(C) No.10206 of 2006




19.   19.01.2021           In the wake of the pandemic Covid-19, the case is taken up

                   through C.V.

                           Heard, Mr. Dayananda Mohapatra, learned counsel

                   appearing for the petitioners and Mr. Bhaskar Ch. Panda, learned

                   counsel appearing for the opposite parties.

                           Hearing concluded and order/judgment is reserved.



                                                                 ..................

S.Pujahari, J

DA

 
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