WP(C)/1166/2021
2021 Latest Caselaw 590 Ori

                            W.P.(C) No.1166 of 2021




02.   18.01.2021                This    matter    is   taken   up   through     Video
                   Conferencing mode.
                                Heard learned counsel for the parties.
                                Looking to the limited request involved herein
                   and as this Court finds, the representation of the petitioner
                   involving   the   matter   vide     Annexure-9   since     pending
                   consideration,    this Court   disposes of   the   writ    petition
                   directing   the Director of Secondary Education, Odisha,
                   Bhubaneswar, opposite party no.2 to look into the grievance
                   of the petitioner vide Annexure-9 and take decision as
                   appropriate, taking into consideration the grounds raised in
                   this writ petition and also the applicability of the judgment in
                   the case of Radharani Samal Vrs. State of Orissa and
                   others, reported in 2017(I)-ILR-CUT-546, by completing the
                   entire exercise within a period of two months from the date
                   of communication of a copy of this order, copy of the writ
                   petition along with copy of the citation by the petitioner. In
                   the event the entitlement involving the petitioner is not
                   released within two months, it shall carry interest @7% per
                   annum for the period of delay and the interest component
                   shall be recovered from the person responsible for such
                   delay.
                                Petitioner may utilize the soft copy of this order
                   available in the High Court's website or print out thereof at
                   par with certified copies in the manner prescribed, vide
                   Court's Notice No.4587, dated 25.03.2020.


                                                            ..................................
sks                                                        Biswanath Rath, J.