Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

WP(C)/5716/2018
2021 Latest Caselaw 543 Ori

Citation : 2021 Latest Caselaw 543 Ori
Judgement Date : 15 January, 2021

Orissa High Court
WP(C)/5716/2018 on 15 January, 2021
                       W.P.(C) NO. 5716 OF 2018




6   15.1.2021                This     matter     is        taken    up   through    Video
                Conferencing.
                             Registry is directed to delist this matter and list
                the   same    after   delivery        of    the    judgment   in   W.P.(C)
                No.5217/2018 & W.P.(C) No.12883/2020.



                                                       ..............................
                                                       Biswanath Rath, J.

m

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter