CONTC/1055/2020
2021 Latest Caselaw 542 Ori

Citation : 2021 Latest Caselaw 542 Ori
Judgement Date : 15 January, 2021

Orissa High Court

CONTC/1055/2020 on 15 January, 2021

                       CONTC NO.1055 OF 2020




5   15.1.2021                This     matter     is        taken    up   through    Video
                Conferencing.
                             Registry is directed to delist this matter and list
                the   same    after   delivery        of    the    judgment   in   W.P.(C)
                No.5217/2018 & W.P.(C) No.12883/2020.



                                                       ..............................
                                                       Biswanath Rath, J.

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