CRLA/62/2006
2021 Latest Caselaw 541 Ori

Citation : 2021 Latest Caselaw 541 Ori
Judgement Date : 15 January, 2021

Orissa High Court

CRLA/62/2006 on 15 January, 2021

                                     CRLA No.62 of 2016




17.   15.01.2021         This matter is taken up through Video Conferencing
                   mode because of COVID-19 pandemic.
                         Heard Mr. Arun Kumar Budhia, learned counsel for
                   the sole appellant and Mr. M.S.Sahoo, learned Addl.
                   Government Advocate for the State.
                         Hearing is concluded.
                         Judgment is reserved.


                                                        .............................
                                                         S.K. Mishra, J.

............................. Savitri Ratho, J.

Rohit

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