WP(C)/5217/2018
2021 Latest Caselaw 522 Ori

                        W.P.(C) No.5217 of 2018




6.     13.01.2021             This matter is taken up through
                    Video Conferencing.
                              Heard Mr. M.K. Mishra, learned
                    Senior Advocate appearing on behalf of
                    the petitioner and Mr. B.K. Sharma,
                    learned counsel for O.P.3.
                              Hearing concluded.
                              Judgment reserved.
                              As restrictions are still continuing
                    due to COVID-19,             petitioner(s) may
                    utilize    the    soft    copy   of   this   order
                    available in the High Court's website or
                    print out thereof at par with certified
                    copies in the manner prescribed, vide
                    Court's          Notice      No.4587,        dated
                    25.03.2020.



                                              ............................

(Biswanath Rath, J.)

Ayas