WP(C)/29804/2020
2021 Latest Caselaw 514 Ori

                        W.P.(C) No.29804 of 2020




9.     13.01.2021             This matter is taken up through
                    Video Conferencing.
                              Heard in part.
                              List this matter along with its
                    other      connected       cases       except    two
                    matters      reserved       for   judgment,       on
                    Friday (15.01.2021) at 2.00P.M.
                              As restrictions are still continuing
                    due to COVID-19,              petitioner(s) may
                    utilize    the    soft    copy    of    this    order
                    available in the High Court's website or
                    print out thereof at par with certified
                    copies in the manner prescribed, vide
                    Court's          Notice      No.4587,           dated
                    25.03.2020.



                                              ............................

(Biswanath Rath, J.)

Ayas