WP(C)/15970/2020
2021 Latest Caselaw 380 Ori

Citation : 2021 Latest Caselaw 380 Ori
Judgement Date : 11 January, 2021

Orissa High Court

WP(C)/15970/2020 on 11 January, 2021

                                    WPC No.15970 of 2020




  10.   11.01.2021        WPC Nos.15970 of 2020 & 24201 of 2019
                          In the wake of the pandemic Covid-19, the case
                     is taken up through V.C.
                          Hearing is concluded and the order/judgment is
                     reserved.

                                                ..........................
                                                 S.Pujahari, J.

PKS

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