CRLMC/2114/2012
2021 Latest Caselaw 243 Ori

Citation : 2021 Latest Caselaw 243 Ori
Judgement Date : 6 January, 2021

Orissa High Court

CRLMC/2114/2012 on 6 January, 2021

                                 CRLMC No.2114 of 2012




13.   06.01.2021          In the wake of the pandemic Covid-19, the case is

                   taken up through C.V.

                          Heard, the learned counsel for the petitioners and

                   the learned counsel for the State-opposite party no.1.

                         Hearing concluded and order/judgment is reserved.


                                                          .......................

S.Pujahari, J

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