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CRLMC/1811/2018
2021 Latest Caselaw 242 Ori

Citation : 2021 Latest Caselaw 242 Ori
Judgement Date : 6 January, 2021

Orissa High Court
CRLMC/1811/2018 on 6 January, 2021
                                 CRLMC No.1811 of 2018




09.   06.01.2021          In the wake of the pandemic Covid-19, the case is

                   taken up through C.V.

                          Heard, the learned counsel for the petitioner and

                   the learned counsel for the opposite party.

                         Hearing concluded and order/judgment is reserved.


                                                          .......................

S.Pujahari, J

DA

 
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