FA/121/1990
2021 Latest Caselaw 241 Ori

Citation : 2021 Latest Caselaw 241 Ori
Judgement Date : 6 January, 2021

Orissa High Court

FA/121/1990 on 6 January, 2021

                                       FA1 No.121 OF 1990




     25. 06.01.2021        Due to outbreak of COVID-19, this matter is taken
                      up through Videoconferencing.
                           Heard    Mr.Dwarika     Prasad      Mohanty,   learned
                      counsel for the appellants. None appears for the
                      respondents in spite of repeated call.
                           Hearing concluded.
                           Judgment is reserved.



                                                   ................................
                                                   K.R. Mohapatra, J.

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