JCRLA/89/2005
2021 Latest Caselaw 105 Ori

Citation : 2021 Latest Caselaw 105 Ori
Judgement Date : 5 January, 2021

Orissa High Court

JCRLA/89/2005 on 5 January, 2021

                                        JCRLA No.89 of 2005




07.     05.01.2021          This matter is taken up through video conferencing mode
                     because of COVID-19 pandemic.
                            None appears for the appellant when the matter is called.
                            However, it is seen that the judgment impugned has been
                     made by one of us (S.K.Mishra, J.).
                            Hence, the matter be listed before any other Bench where
                     S.K.Mishra, J is not a party.




                                                             ........................
                                                             S.K. Mishra, J.

........................ Savitri Ratho, J.

Rohit

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