Buli Jena vs State Of Odisha & Others
2021 Latest Caselaw 1036 Ori

Citation : 2021 Latest Caselaw 1036 Ori
Judgement Date : 28 January, 2021

Orissa High Court

Buli Jena vs State Of Odisha & Others on 28 January, 2021

                              CRLA No. 285 of 2020




                   BULI JENA                          ...     APPELLANT

                                                 -VERSUS-

                   STATE OF ODISHA & OTHERS           ...   RESPONDENTS




06.   28.01.2021        The     matter   is   taken   up    through   Video
                   Conferencing.
                        Learned counsel for the State submits that steps
                   have been taken to challenge the impugned judgment
                   and order of acquittal before this Court and it may take
                   some time.
                        List this matter in the week commencing from 8th
                   February 2021.


                                                      .............................
                                                       S.K. Sahoo, J.

PKSahoo

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