Citation : 2021 Latest Caselaw 2959 Ori
Judgement Date : 26 February, 2021
W.P.(C) NO.7217 OF 2021
2 26.2.2021 Heard learned counsel for the parties.
Considering the submissions made by the
parties, this Writ Petition stands disposed of with a direction
to the O.P.1 to consider the representation at the instance of
petitioner vide Annexure-8 and take a lawful decision in the
matter taking into account the grounds stated in this Writ
Petition so also the judgment at Annexure-9. The entire
exercise shall be completed within a period of six weeks from
the date of communication of a copy of this order along with
copy of the writ petition by the petitioner.
Issue urgent certified copy.
..............................
Biswanath Rath, J.
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