WP(C)/7244/2021
2021 Latest Caselaw 2957 Ori

Citation : 2021 Latest Caselaw 2957 Ori
Judgement Date : 26 February, 2021

Orissa High Court

WP(C)/7244/2021 on 26 February, 2021

                          W.P.(C) No.7244 of 2021




02.   26.02.2021                Heard learned counsel for the parties.
                                Learned counsel for the petitioner claims that for
                   the reference of the decision at paragraph-11 of the brief, the
                   charge itself should be dropped. Learned counsel for the
                   petitioner is directed to produce the copy of the judgment for
                   satisfaction of the Court.
                                List this matter on 02.03.2021. One extra copy
                   of the brief be served on learned State Counsel in the
                   meantime.


                                                     .....................................
                                                         Biswanath Rath, J.

uks

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