Satyapriya Pradhan vs State Of Odisha
2021 Latest Caselaw 13042 Ori

Citation : 2021 Latest Caselaw 13042 Ori
Judgement Date : 23 December, 2021

Orissa High Court

Satyapriya Pradhan vs State Of Odisha on 23 December, 2021

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 BLAPL No.2782 of 2021
               Satyapriya Pradhan                 ....                  Petitioner
                                                          Mr.D.P.Dhal, Advocate
                                             -versus-
               State of Odisha                             .... Opposite Party
                                                          Mr.S.S.Kanungo, AGA
                             CORAM:
                             JUSTICE S.K. PANIGRAHI
     Order                             ORDER
     No.                              23.12.2021
             1.

This matter is taken up by hybrid mode.

2. Heard learned counsel for the parties. Hearing is concluded. Judgment/order is reserved.

(S.K.Panigrahi) Judge

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