United India Insurance Company vs Hada Tandi And Others
2021 Latest Caselaw 12997 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        MACA No.362 of 2017

                 United India Insurance Company         ....           Appellant
                 Ltd.
                                                  Mr.Subrat Satpathy, Advocate
                                            -versus-
                 Hada Tandi and others                  ....         Respondents
                              Mr.S.K.Joshi, Advocate for Respondent Nos. 1 to 5

                              CORAM:
                              JUSTICE B. P. ROUTRAY

                                            ORDER

21.12.2021 Order No.

7. 1. Heard Mr.Satpathy, learned counsel for the Appellant-

Insurance Company and Mr.Johsi, learned counsel for the Claimants-Respondent Nos.1 to 5.

2. Heard on the question of limitation as well as on merits of the appeal from both sides on consent of the parties.

3. Judgment reserved.

4. If any of the parties wants to submit their written notes of submissions, the same be filed within three days.

( B.P. Routray) Judge C.R.Biswal