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M/S. Swastik Filling Station vs M/S. Reliance Industries Ltd And
2021 Latest Caselaw 12965 Ori

Citation : 2021 Latest Caselaw 12965 Ori
Judgement Date : 17 December, 2021

Orissa High Court
M/S. Swastik Filling Station vs M/S. Reliance Industries Ltd And on 17 December, 2021
                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   ARBP No.60 of 2021
                M/s. Swastik Filling Station            ....           Petitioner
                                                       Mr. P.K. Rath, Advocate
                                          -versus-
                M/s. Reliance Industries Ltd and    .... Opposite Parties
                another
                          Mr. Milan Kanungo, Senior Advocate for O.P. No.1

                           CORAM:
                           THE CHIEF JUSTICE
                                           ORDER

17.12.2021 Order No.

03. 1. Mr. Rath, learned counsel appearing for the Petitioner seeks some more time to study the judgments regarding 'seat' and 'venue'.

2. At his request, list on 18th February, 2022.

(Dr. S. Muralidhar) Chief Justice

S.K. Guin

 
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