Mahanadi Coalfields Ltd vs Claims Commission And Others
2021 Latest Caselaw 12962 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P.(C) No.18675 of 2019

              Mahanadi Coalfields Ltd.          ....           Petitioner
                                         Mr. Debaraj Mohanty, Advocate
                                      -versus-
              Claims Commission and others      ....     Opposite Parties

                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE A.K. MOHAPATRA

                                         ORDER

17.12.2021 Order No.

03. 1. Mr. Mohanty, learned counsel appearing for the Petitioner informs the Court that similar issues are pending consideration in the Supreme Court of India.

2. Awaiting the judgment of the Supreme Court, list on 2nd May, 2022.

(Dr. S. Muralidhar) Chief Justice

( A.K. Mohapatra ) Judge S.K. Guin