Batan @ Debadatta Acharya And vs State
2021 Latest Caselaw 12915 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           CRA No.70 of 1990

                 Batan @ Debadatta Acharya and
                 another                                      ....        Appellants
                                                       Mr.Sudipto Panda, Advocate
                                                -versus-
                 State                                        ....      Respondent
                                                            Mr.Sarojananda Mishra,
                                                   Additional Government Advocate

                              CORAM:
                              JUSTICE B. P. ROUTRAY
                                              ORDER

15.12.2021 Order No.

17. 1. Heard Mr.Sudipto Panda, learned counsel for the Appellants and Mr.Sarojananda Mishra, learned Additional Government Advocate for the State.

2. Hearing concluded. Judgment reserved.

3. If any of the parties wants to file written notes of submission, the same be filed within seven days.

( B.P. Routray) Judge

C.R.Biswal