Kishore Chandra Sahoo vs State Of Odisha & Ors
2021 Latest Caselaw 12899 Ori

                                       1



                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 WP(C) No. 37763 of 2021

             Kishore Chandra Sahoo               ....                    Petitioner
                                                    Mr. R.K. Pattanaik, Advocate
                                              -Versus -
             State of Odisha & Ors.               ....             Opposite Parties
                                                                   State Counsel

                          CORAM:
                           DR. JUSTICE B.R. SARANGI

ORDER_ 15.12.2021

Order No. 1. This matter is taken up through hybrid mode. 01 2. Learned counsel for the petitioner contended that the issue involved in this case is similar to W.P.(C) No.27367 of 2020, which has been kept reserve for judgment vide order dated 07.12.2021.

3. Put up this matter after pronouncement of the judgment in W.P.(C) No.27367 of 2020.

4.

(Dr. B.R. Sarangi) Judge Alok

Page 1 of1