Jogendra Pradhan And Others vs State Of Orissa And Others
2021 Latest Caselaw 12817 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        W.P.(C) (PIL) No.35174 of 2020

                         Jogendra Pradhan and others               ....             Petitioners
                                                                 Mr. Byomakesh Tripathy and
                                                                 Mr.B.P.B. Bahali, Advocates
                                                      -versus-
                         State of Orissa and others                ....      Opposite Parties
                                Mr. D.K. Mohanty, AGA for Opp. Party Nos.1, 2 and 5 to 10
                                           Mr. P.K. Parhi, ASGI for Opp. Party Nos.3 and 4
                                                             and Mr. P.P. Behera, Advocate
                                            Mr.K.B. Panda, Advocate for Opp. Party No.11
                                  Mr. B.K. Parida, Advocate for Opp. Party Nos.12, 13 & 14
                                                            Mr.J. Sahoo, Advocate for UOI

                                    CORAM:
                                    THE CHIEF JUSTICE
                                    JUSTICE A. K. MOHAPATRA
                                                     ORDER

13.12.2021 Order No.

08. 1. Mr. B.P.B. Bahali, learned counsel for the Petitioners states that he relies on the judgment of the learned National Green Tribunal, copy of which, he states he will file by the next date.

2. List on 21st February, 2022.

(Dr. S. Muralidhar) Chief Justice

(A. K. Mohapatra ) Judge U.K. Sahoo/Jagabandhu