Amala Bhakta vs Mamada Bala
2021 Latest Caselaw 12816 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                           RSA No.154 of 2010

       Amala Bhakta                          ....           Appellant
                                             Mr.R.K. Mohanty,
                                             Sr. Advocate
                                  -versus-
       Mamada Bala                           ....         Respondent
                                                     Mr.S. Pattanaik
                                                           Advocate

               CORAM:
                MR. JUSTICE D.DASH
                                 ORDER

13.12.2021

09. 1. Heard Mr.R.K. Mohanty, learned Senior Advocate for the Appellant.

None Appears for the Respondent. This being the situation on the earlier occasion, this Court finds no reason to provide any further opportunity to the Respondent for advancing oral submission.

2. Hearing is concluded.

3. Judgment is reserved.

4. The learned counsel for the Respondent may file the written note of argument by 23.12.2021.

(D. Dash), Judge.

Basu