State Of Odisha And Others vs Kamal Lochan Mohanty And
2021 Latest Caselaw 12726 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                            W.P.(C) No.13191 of 2021

            State of Odisha and others           ....            Petitioners
                             Mr. A. Pr. Das, Additional Standing Counsel
                                       -Versus-
            Kamal Lochan Mohanty and             ....      Opposite Parties
            another

                      CORAM:
                      THE CHIEF JUSTICE
                      JUSTICE R.K. PATTANAIK

                                       ORDER

    Order                             11.12.2021
    No.

01. 1. In view of the common judgment dated 7th June 2021, passed by this Court in W.P.(C) No.13789 of 2019 (O.A.T. Bar Association, Cuttack v. Union of India and others) and batch, no further order is required to be passed in the present petition.

2. Accordingly, the writ petition is disposed of.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge

T.TUDU