Brajamohan Bhukta And Others vs State Of Odisha
2021 Latest Caselaw 12706 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK
                          CRLREV No.139 of 2002

              Brajamohan Bhukta and others      ....                Petitioners
                                                  Mr.Ansuman Ray, Advocate
                                  on behalf of Mr. D.P.Dhal, Senior Advocate

                                          Versus
              State of Odisha                   ....                  Opp. Party
                                                             Mr.K.K.Nayak,ASC


                        CORAM:
                        JUSTICE SAVITRI RATHO

                                        ORDER

Order No. 10.12.2021

08. This matter is taken up through hybrid mode.

Heard Mr. Ansuman Ray, learned counsel on behalf of Mr.D.P.Dhal, learned Senior Counsel for the petitioners and Mr.K.K.Nayak, learned Addl. Standing Counsel.

Hearing is concluded and judgment is reserved.

......................... (Savitri Ratho) Judge Bichi