Sigma Data Tech vs Union Of India And Another
2021 Latest Caselaw 12690 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                           ARBA No.31 of 2019
                          (Through hybrid mode)

        Sigma Data Tech                       ....            Appellant

                                       Mr. L.Pangari, Senior Advocate
                                   -versus-

        Union of India and another            ....         Respondents




                  CORAM: JUSTICE ARINDAM SINHA
                                  ORDER

09.12.2021 Order No.

04. 1. Mr. Pangari, learned senior advocate appears on behalf of appellant and submits, the appeal is against judgment rejecting his client's challenge to the award. Respondents also have appealed against same judgment by ARBA no.32 of 2019.

2. List ARBA no.32 of 2019 along with this appeal on 14th December, 2021.

(Arindam Sinha) Judge RKS