Shivadatta Tripathy vs Unknown
2021 Latest Caselaw 12654 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 W.P.(C) No.6479 of 2015

                 Shivadatta Tripathy                 ....         Petitioner

                                                    Mr. S. Swain, Advocate

                                      -versus-
                 State of Odisha & others            ....        Opp.parties

                            Mr. S. Jena, Standing Counsel for the School
                             and Mass Education Department

                         CORAM:
                         JUSTICE M.S.SAHOO
                                        ORDER

08.12.2021 Order No.

13. This matter is taken up through hybrid mode.

Heard Mr. Swain, learned counsel for the petitioner and Mr. Jena, learned Standing Counsel for the School and Mass Education Department.

Hearing is concluded and Judgment is reserved.

( M.S.Sahoo) Judge

Gs