Rudra Narayan Mohanty & vs State Of Odisha & Ors
2021 Latest Caselaw 12651 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                WP(C) No. 28629 of 2021

             Rudra Narayan Mohanty &           ....                     Petitioners
             Ors.
                                                        Mr. A. Tripathy, Advocate
                                            -Versus -
             State of Odisha & Ors.            ....               Opposite Parties
                                                                  State Counsel

                         CORAM:
                          DR. JUSTICE B.R. SARANGI
                                        ORDER_
                                        08.12.2021

Order No.
            1.

This matter is taken up through hybrid mode.

2. As prayed for by learned counsel for the petitioner, put up this matter after delivery of judgment in W.P.(C) No.27367 of 2020.

3. Let a copy of the writ petition be handed over to Mr. P.

Behera, learned Standing Counsel for Transport Department within two days.

(Dr. B.R. Sarangi) Judge Alok