Rabinarayan Mohanty vs Union Of India And Others
2021 Latest Caselaw 12623 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   W.P. (C) No.28709 of 2013

             Rabinarayan Mohanty                    ....              Petitioner
                                              Mr. Agasti Kanungo, Advocate
                                        -versus-
             Union of India and others              ....       Opposite Parties
                                     Mr. Ramesh Chandra Praharaj, Advocate
                                              for Opp. Parties 1 to 5-Railway

                       CORAM:
                       THE CHIEF JUSTICE
                       JUSTICE A. K. MOHAPATRA

                                       ORDER

07.12.2021 Order No.

05. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(A. K. Mohapatra) Judge M. Panda