Rabindra Kumar Sahoo vs Bikash Chandra Swain And Another
2021 Latest Caselaw 12621 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       MACA No.308 of 2019

                 Rabindra Kumar Sahoo                     ....         Appellant
                                                          Mr.D.C.Dey, Advocate
                                         -versus-
                 Bikash Chandra Swain and another         ....         Respondents
                                                              Mr.A.Das, Advocate
                                                            (for Respondent No.2)

                             CORAM:
                             JUSTICE B. P. ROUTRAY
                                           ORDER

07.12.2021 Order No.

8. 1. A copy of the impugned judgment be served on the learned counsel for Insurer-Respondent No.2 in course of the day.

2. List on 4th January, 2022.

( B.P. Routray) Judge C.R.Biswal