C.V.Raman Global University vs State Of Odisha & Others
2021 Latest Caselaw 12612 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  W.P.(C) No. 537 of 2021
             C.V.Raman Global University,  ...                          Petitioner
             Bidya Nagar, Janla, Khordha   .      Mr.B.Routray, Senior Advocate
                                                   & Mr. Saswat Das, Advocate

                                              -versus-
             State of Odisha & others           ...                      Opposite Parties
                                                .          (Mr. Prasanna Kumar Parhi)
                                                    Assistant Solicitor General of India
                                                             (For Opposite Party No.4)

                                                                  Mr. Manoj Khuntia
                                                     Additional Government Advocate
                                                            (For Opposite Party No.1)

                                                    Mr.Rajani Chandra Mohanty, Adv.
                                                            (For Opposite Party No.2)


                         CORAM:
                         JUSTICE JASWANT SINGH
                         JUSTICE S. K. PANIGRAHI

                                         ORDER(Oral)

Order No. 07.12.2021

11. 1. This matter is taken up by virtual/physical mode.

2. It is pointed out that the Special Leave to Appeal(C) filed by the

Pharmacy Council of India against the judgment and order dated 9th

November, 2021 passed by the Divisional Bench of Karnataka High

Court deciding a similar issue is listed for hearing on 17th December,

2021.

3. Learned counsel for the opposite parties pray for time to file their

respective replies.

4. List this matter on 23rd December, 2021.

(Jaswant Singh) Judge

(S.K.Panigrahi) Judge

December 7th,2021, Cuttack

LB