Laxminarayan Dey vs State Of Odisha And Others
2021 Latest Caselaw 12567 Ori

Citation : 2021 Latest Caselaw 12567 Ori
Judgement Date : 6 December, 2021

Orissa High Court

Laxminarayan Dey vs State Of Odisha And Others on 6 December, 2021

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  W.P. (C) No.24367 of 2011

             Laxminarayan Dey                         ....           Petitioner
                                        Mr. Manoj Kumar Mohanty, Advocate
                                         -versus-
             State of Odisha and others               ....     Opposite Parties
             Mr. P. K. Panda, Standing Counsel for School and Mass Education
                                                                 Department

                       CORAM:
                       THE CHIEF JUSTICE
                       JUSTICE A. K. MOHAPATRA

                                       ORDER

06.12.2021 Order No.

05. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(A. K. Mohapatra) Judge M. Panda

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