Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sarda Mines Pvt. Ltd. And Another vs State Of Odisha And Others
2021 Latest Caselaw 12562 Ori

Citation : 2021 Latest Caselaw 12562 Ori
Judgement Date : 6 December, 2021

Orissa High Court
Sarda Mines Pvt. Ltd. And Another vs State Of Odisha And Others on 6 December, 2021
                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                             W.P.(C) No.17905, 3115 and 6905 of 2021

                 W.P.(C) No.17905 of 2021
                 Sarda Mines Pvt. Ltd. and Another        ...            Petitioners
                                             -versus-
                 State of Odisha and Others               ....      Opposite Parties
                                            AND
                 W.P.(C) No.3115 of 2021
                 Sarda Mines Pvt. Ltd. and Another        ....           Petitioners
                                             -versus-
                 State of Odisha and Others               ....      Opposite Parties
                                            AND
                 W.P.(C) No.6905 of 2021
                 Sarda Mines Pvt. Ltd. and Another        ....           Petitioners
                                             -versus-
                 Joint Director of Mines, Joda and        ....      Opposite Parties
                 Others
                                              AND
                 CONTC No.3650 of 2021
                 Sarda Mines Pvt. Ltd.                    ...             Petitioner
                                             -versus-
                 Salil Kumar Behera                       ...        Opposite Party

                 For Petitioners         :        Mr. Kapil Sibal, Senior Advocate
                                                   Mr. Satyajit Mohanty, Advocate

                 For Opposite Parties : Mr. Ashok Parija, Advocate General
                                   Mr. P.K. Muduli, Addl. Government Advocate
                 CORAM:
                 THE CHIEF JUSTICE
                 JUSTICE B.P. ROUTRAY
                                              ORDER

Order No. 06.12.2021

17. Hearing concluded and judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(B.P. Routray) Judge S.K. Jena/P.A.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter