Chittaranjan Sarangi And vs State Of Odisha And Others
2021 Latest Caselaw 12481 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         WPC(OAC) No. 2596 of 2003

            Chittaranjan Sarangi and           ....                             Petitioners
            others
                                               M/s K.P. Mishra and associates, Advocate
                                                -Versus -
            State of Odisha and others         ....                      Opposite Parties
                                                                         State Counsel
                              CORAM:
                                DR. JUSTICE B.R. SARANGI
                                                ORDER

04.12.2021

Order No. This matter is taken up through hybrid mode.

2. Learned counsel for the petitioners seeks time to produce the judgment passed by the Division Bench of this Court where the disengagement order passed by the authority has been quashed.

3. List after three weeks.

    Ashok                                                          (Dr. B.R. Sarangi)
                                                                         Judge