Bishnupriya Panda vs Basanti Manjari Mohanty And
2021 Latest Caselaw 12453 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                           MACA No.502 of 2019 & MACA No.1003 of 2019

                 In MACA No.502 of 2019
                  Bishnupriya Panda                      ....        Appellant
                                                         Mr.D.C.Dey, Advocate
                                             -versus-
                 Basanti     Manjari     Mohanty and ....            Respondents
                 another
                                    Mr.A.A.Khan, Advocate for Respondent No.2

                                             AND

                 In MACA No.1003 of 2019
                  Oriental Insurance Co. Ltd.            ....        Appellant
                                                        Mr.A.A.Khan, Advocate
                                          -versus-
                 Bishnupriya Panda and another      ....         Respondents
                                   Mr.D.C.Dey, Advocate for Respondent No.1

                             CORAM:
                             JUSTICE B. P. ROUTRAY
                                           ORDER

3.12.2021 Order No.

9. 1. Heard Mr.D.C.Dey, learned counsel for the claimant and Mr.A.A.Khan, learned counsel for Insurer.

2. Judgment reserved.

( B.P. Routray) Judge

C.R.Biswal