Purna Chandra Chand vs Usha Padhi And Others
2021 Latest Caselaw 12452 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                           CONTC No.1063 of 2013
              Purna Chandra Chand                  ....               Petitioner

                                             Mr. M. Ku. Mohanty, Advocate
                                         -versus-
              Usha Padhi and others               ....              Opposite
                                                        Parties/contemnors

                                        Mr. N.N. Satpathy, Standing Counsel
                                             (for S & ME Department/O.Ps.)

                         CORAM:
                         JUSTICE JASWANT SINGH
                         JUSTICE S.K. PANIGRAHI


                                    ORDER(ORAL)

Order No. 03.12.2021

1. 1. This matter is taken up through hybrid mode.

2. Counsel for the petitioner prays for permission to withdraw present contempt, which has been filed alleging violation of the directions contained in the order dated 24th April, 2013, which already stands reviewed vide subsequent judgment dated 31st May, 2021.

3. The contempt petition is disposed of as withdrawn.

(Jaswant Singh) Judge

(S.K. Panigrahi ) Judge pcd