M/S Mythri Infrastructure And vs The State Of Odisha And Others
2021 Latest Caselaw 12451 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                              W.P.(C) No.26548 of 2021

              M/s Mythri Infrastructure and         ....           Petitioners
              Mining India Pvt. Ltd. and another
                                    Mr. Ramesh Singh, Senior Advocate with
                                                Mr. Amit Pattnaik, Advocate
                                         -versus-
              The State of Odisha and others        ....     Opposite Parties
                      Mr. P.K. Muduli, Addl. Government Advocate for State
                 Mr. Gautam Misra, Senior Advocate for Opposite Party No.3
                 Mr. Pinaki Misra, Senior Advocate with Mr. Naveen Kumar,
              Advocate and Mr.Rajiv K. Mahanta, Advocate for the Intervener
                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE B.P. ROUTRAY

                                         ORDER

03.12.2021 Order No.

06. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

( B.P. Routray ) Judge S.K. Guin