The Divisional Manager vs Jyotirmaya Prasad Jena And ...
2021 Latest Caselaw 12449 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              MACA No.731 of 2020

                     The Divisional Manager, M/s.Oriental         ....          Appellant
                     Insurance Co. Ltd.
                                                                  Mr. S. Roy, Advocate
                                              -versus-
                     Jyotirmaya Prasad Jena and another    ....       Respondents
                                    Mr. B.K. Sahoo, Advocate for Respondent No.1
                                 CORAM:
                                 JUSTICE B. P. ROUTRAY
                                                 ORDER

03.12.2021 Order No. I.A. No.1267 of 2020

06. 1. The filing of the certified copy of the judgment is dispensed with considering the fact that the copy of the judgment has been filed in the connected appeal, i.e. MACA No.730 of 2020.

2. I.A. is disposed of.

MACA No.731 of 2020

3. Office is directed to complete the SR.

4. List this matter on 17th December, 2021.

( B.P. Routray) Judge

B.K. Barik