Haramohan Tripathy vs Dillip Ku. Behera & Others
2021 Latest Caselaw 12433 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  RSA NO.67 OF 2010
                Haramohan Tripathy                     ....           Appellant
                                                   M/s. S.K. Dash, Advocate
                                         -versus-
                Dillip Ku. Behera & Others             ....              Respondents


                         CORAM:
                         MR. JUSTICE D.DASH
                                          ORDER

03.12.2021 Order No.

05. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Upon hearing learned counsel for the Appellant and on going through the judgments passed by the courts below as also all the developments as pointed out in order to make an endeavour for disposal of this Appeal at the stage of hearing on admission; this Court feels inclined to issue notice to the Respondents by registered post with A.D. Steps be taken within a week hence. In that event noticed be issued, fixing a short returnable date.

List this matter in the week commencing 7th February, 2022.

(D. Dash), Judge.

Himansu