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RSA/307/2019
2021 Latest Caselaw 4959 Ori

Citation : 2021 Latest Caselaw 4959 Ori
Judgement Date : 9 April, 2021

Orissa High Court
RSA/307/2019 on 9 April, 2021
                                RSA NO.307 OF 2019




 04. 09.04.2021:          The matter is taken up through video conferencing mode.
                          Learned counsel for the Appellant prays for grant of time
                   to file the copy of the judgment passed by this Court RSA Nos.342
                   and 371 of 2009.
                          Prayer is allowed.
                          List this matter on 16.04.2021.


                                                            ..........................
                                                             D.Dash,J.

Basu

 
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