RVWPET/171/2019
2021 Latest Caselaw 4958 Ori

                                RVWPET No.171 of 2019




3   09.04.2021            The matter is taken up by video conferencing mode.
                          As it appears from the record the order/judgment in
                 W.P.(C) No.22454 of 2012 has been passed on 29.04.2019
                 and the review petition was filed 28.05.2019. Thereby, the
                 review petition has been filed within the period of 30 days.
                 Therefore, the defect pointed out by the Stamp Reporter is
                 ignored.
                         As the restrictions due to COVID-19 situation are
                 continuing, learned counsel for the parties may utilize a soft
                 copy of this order available in the High Court's website or
                 print out thereof at par with certified copy in the manner
                 prescribed, vide Court's Notice No.4587, dated 25th March,
                 2020.


                                                  ...............................

Alok (DR. B.R. SARANGI) JUDGE