BLAPL/5245/2020
2021 Latest Caselaw 4860 Ori

Citation : 2021 Latest Caselaw 4860 Ori
Judgement Date : 8 April, 2021

Orissa High Court

BLAPL/5245/2020 on 8 April, 2021

BLAPL No.5245 of 2020

03. 08.04.2021 This matter is taken up by video conferencing mode.

Let a report be called for from the court below as to the present status of the case and the reasons for its non- conclusion, by the next date of listing of the case.

List this matter after three weeks. As the restrictions due to the COVID-19 situation are continuing, learned counsel for the parties may utilize a soft copy of this order/judgment available in the High Court's website or print out thereof at par with certified copy in the manner prescribed, vide Court's Notice No.4587 dated 25th March, 2020.

(D. Dash) Judge

Basu

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