Citation : 2021 Latest Caselaw 4667 Ori
Judgement Date : 6 April, 2021
CRLREV No.78 of 2021
02. 06.04.2021 This matter is taken up by video
conferencing mode.
Since the certified copy of the judgment has
already been filed, the defect as pointed out by the
Stamp Reporter stands ignored.
List this matter on 13th April, 2021 for
admission.
.......................
S.Pujahari, J.
RKS
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