Shri. Kennedy Ch Marak vs The Garo Hills Autonomous District ...
2024 Latest Caselaw 538 Meg

High Court of Meghalaya

Shri. Kennedy Ch Marak vs The Garo Hills Autonomous District ... on 13 August, 2024

Author: W. Diengdoh

Bench: W. Diengdoh

                                                          2024:MLHC:727




 Serial No. 01
 Regular List


                    HIGH COURT OF MEGHALAYA
                          AT SHILLONG

MC[WP(C)] No. 117 of 2022 in
WP(C) No. 100 of 2021
                                         Date of Decision: 13.08.2024
1. Shri. Kennedy Ch Marak
   S/o (L) Jogen T. Sangma,
   R/o Gondenggiri Akhing,
   P.O. Rongram, P.S. Jengjal
   West Garo Hills District, Meghalaya
2. Smti. Repolish Ch. Marak
   W/o Jimberth T. Sangma
   R/o Gondenggiri Akhing
   P.O. Rongram, P.S. Jengjal
   West Garo Hills District, Meghalaya
3. Shri. Jimberth T. Sangma
   S/o Shri Murison Ch. Marak
   R/o Gondenggiri Akhing
   P.O. Rongram, P.S. Jengjal,
   West Garo Hills District, Meghalaya
                                                 ...... Petitioner
      -Versus-
   1. The Garo Hills Autonomous District Council, represented by its
      Secretary, Executive Committee, West Garo Hills, Tura
   2. The Chief Executive Member,
      Garo Hills Autonomous District Council, Tura
   3. Executive Member,
      I/c Land & Revenue,
      Garo Hills Autonomous District Council, Tura
   4. Superintendent of Police,



                                  1
                                                                                                                  2024:MLHC:727




                                                           West Garo Hills District, Meghalaya
                                                        5. Officer in Charge, Jengjal Police Station,
                                                           West Garo Hills District, Meghalaya
                                                        6. Shri. Mechail Ch. Marak,
                                                           S/o (L) Rato T Sangma,
                                                           R/o Gondenggiri, Jengjal,
                                                           West Garo Hills District, Meghalaya
                                                                                                           .......Respondents

Coram:

Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:

For the Petitioner/Appellant(s) : Mr. P.T. Sangma, Adv. For the Respondent(s) : Mr. S. Dey, SC, GHADC (For R 1-5) Mr. S. Deb, Adv. (For R 6)

i) Whether approved for reporting in Yes/No Law journals etc.:

                                                  ii)      Whether approved for publication
                                                           in press:                                           Yes/No

In view of the judgment dated 13.08.2024 passed in WP(C) No. 100 of 2021, this Misc. Case also stands disposed of.

Judge

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