Star Cement Limited vs . Union Of India & Ors.
2022 Latest Caselaw 630 Meg

     Serial No. 02
     Supplementary
     List

                        HIGH COURT OF MEGHALAYA
                              AT SHILLONG

MC[WP(C)] No. 146 of 2018
In WP(C) No. 288 of 2018
                                                 Date of Decision: 26.10.2022
Star Cement Limited                   Vs.                Union of India & Ors.
Coram:
                Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   :         Dr. A. Saraf, Sr. Adv. with
                                            Mr. S.J. Saikia, Adv.
For the Respondent(s)             :         Dr. N. Mozika, DSG. with

Ms. A. Pradhan, Adv. for R 1. Mr. M. Singh, Sr. Adv. with Mr. M.Z. Ahmed, Sr. Adv. GP Capt. K. Singh Bhatti, Adv. Ms. B. Dutta, Sr. Adv. for R 2-5.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii)      Whether approved for publication
         in press:                                              Yes/No


                        JUDGMENT AND ORDER

In view of the judgment and order dated 26.10.2022 passed in

WP(C) No. 288 of 2018, this Misc. Case also stands disposed of.

Judge Meghalaya 26.10.2022 "D. Nary, PS"