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North Eastern Electric Power vs . North Eastern Electric Power
2022 Latest Caselaw 579 Meg

Citation : 2022 Latest Caselaw 579 Meg
Judgement Date : 11 October, 2022

High Court of Meghalaya
North Eastern Electric Power vs . North Eastern Electric Power on 11 October, 2022
Serial No. 02
Regular List
                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

   WP(C) No. 367 of 2021                         Date of Order: 11.10.2022


   North Eastern Electric Power        Vs.    North Eastern Electric Power
   Corporation Limited (NEEPCO)               Corporation Limited & Ors.
   Workers Union & Ors.

   Coram:
                       Hon'ble Mr. Justice H. S. Thangkhiew, Judge


   Appearance:
   For the Petitioner/Appellant(s) :   Mr. H.L. Shangreiso, Sr. Adv. with
                                       Ms. A. Kharshiing, Adv.

   For the Respondent(s)           :   Mr. V.K. Jindal, Sr. Adv. with

Mr. V. Kumar, Adv. (For R 1-3) Ms. A. Pradhan, Adv. vice Dr. N. Mozika, Sr. Adv.(For R 4 & 5)

Hearing concluded. Judgment reserved.

Judge

Meghalaya 11.10.2022 "D.Thabah-PS"

 
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