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Gaigangam Gangmei vs Vrs
2026 Latest Caselaw 2324 Mani

Citation : 2026 Latest Caselaw 2324 Mani
Judgement Date : 31 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Gaigangam Gangmei vs Vrs on 31 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:
      2026.03.31           IN THE HIGH COURT OF MANIPUR
                                                                      Item Nos. 26


ayum 17:19:08
      +05'30'                        AT IMPHAL

            WP(C) No. 491 of 2024
            Gaigangam Gangmei                                       ...Petitioner/s
                Vrs.
            Union of India & Anr                                 ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

31.03.2026

Due to paucity of time, hearing of this case cannot be

taken up today.

On the joint request made by the learned counsel

appearing for the parties, list this case again on 25.05.2026.

JUDGE

Lucy

Page 1

 
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